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State of Rajasthan - Section

Section 31 in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

31. Result of Election.

- On the basis of statement prepared under sub-rule (3) of rule 30 the candidates who have secured the largest number of valid votes shall be declared elected and their names shall be published on the notice of board polling station under the signatures of the Election Officer, and in case if equality of votes polled in favour of two or more candidates, lots shall be drawn in such name or names of the successful candidate or candidates. The result of the election declared by the Election Officer shall be supplied to the contesting candidate soon after the declaration of the result.