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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(3) in Rajasthan Biological Diversity Rules, 2010

(3)The Board shall submit the Annual Report together with the audited statement of consolidated accounts (incorporating the accounts of the local bodies i.e., BMCs) for each financial year to the State Government by 30th September each year so as to enable the State Government to lay the reports before the Legislative Assembly.