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State of Punjab - Section
Section 21 in The Punjab Municipal Primary Teachers (Recruitment and Conditions of Service) Rules, 2006
21. Interpretation.
- If any question arises to the interpretation of these rules, the Government shall decide the same.Appendix 'A'(See Rules 3 and 6)| Serial Number | Designation of the post | Scale of pay (in rupees) |
| 1 | Primary Teacher | 4,550-150-5,000-160-5,800-200-7,000-220-7,220 |