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State of Punjab - Section

Section 21 in The Punjab Municipal Primary Teachers (Recruitment and Conditions of Service) Rules, 2006

21. Interpretation.

- If any question arises to the interpretation of these rules, the Government shall decide the same.Appendix 'A'(See Rules 3 and 6)
Serial Number Designation of the post Scale of pay (in rupees)
1 Primary Teacher 4,550-150-5,000-160-5,800-200-7,000-220-7,220