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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Mizoram - Subsection

Section 93(5) in Mizoram Excise Rules, 1983

(5)Closed pipes for conveyance of spirit for receivers to store room. - The stills, receivers and vats shall be so arranged that spirit may be conveyed from the receivers to the store-room through closed pipes. All pipes and all joints thereof shall be secured and sealed to the satisfaction of the Commissioner.