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State of Maharashtra - Section

Section 48 in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

48. Account of ballot papers.

(1)The Presiding Officer shall at the close of the poll prepare a ballot paper account in Form X and enclose it in a separate cover with the word "Ballot Papers Account" superscribed thereon.
(2)The Presiding Officer shall permit a polling agent who so desires to take a true copy of the entries made in the ballot paper account and shall attest it as true copy.