Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act] State of Maharashtra - Subsection Section 37(2)(a) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002 (a)all the members of the Council shall, notwithstanding that their term of office had not expired on the date of supersession, vacate their offices;