Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 20 in The Navy (Pay And Allowances) Regulations, 1966 20. Retired Officers re-employed. - The pay and allowances of retired officers on re-employment shall be governed by orders issued by the Central Government on the subject.
