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[Cites 0, Cited by 0] [Section 93(4)] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(4)(iii) in The Central Motor Vehicles Rules, 1989

(iii)[in the case of a laden trailer carrying ISO series 1 Freight Container or in the case of fabricated containerised motor vehicle, shall not exceed 4.52 metres] [Clause (iii) substituted by GSR 276(E), dated 10.4.2007 (w.e.f. 10.4.2007).] :