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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(a) in Allotment of Land to Educational Institutions (Schools), Etc. on Lease-hold Basis in Chandigarh Scheme, 1996

(a)Applications so received under clause (i) shall be screened by a Screening Committee consisting of the Chief Administrator, Secretary Education, Chief Architect, Estate Officer, Joint Secretary Finance, and Director Public Instructions.