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State of Uttar Pradesh - Section

Section 13 in The U.P. Information Service Rules, 1982

13. Physical fitness.

- No candidate shall be appointed to a post in the service unless he be in good mental and bodily health and free from any physical defect likely to interfere with the efficient performance of his duties. Before a candidate is finally approved for appointment he shall be required to pass an examination by a Medical Board :Provided that such examination by a Medical Board shall not be necessary in case of a candidate recruited by promotion.