Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(6)] [Section 40] [Entire Act] Union of India - Subsection Section 40(6)(i) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016 (i)electing their leaders and in devising the procedure to be followed for conducting the elections;