Himachal Pradesh High Court
Mohan Lal And Anr. vs . Nitin Sud And Anr. on 31 May, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Mohan Lal and anr. Vs. Nitin Sud and anr.
.
CMP(M) No. 562 of 2023 31.05.2023 Present: Mr. Dalip K. Sharma, Advocate, for the applicant/ appellant.
Mr. Atul Jhingan, Advocate, for respondent No.1.
Caveat Petition No. 76 of 2023 Caveat discharged and disposed of.
CMP(M) No. 562 of 2023 Mr. Atul Jhingan, learned counsel, appears for respondent No. 1 and seeks time to file reply. Be filed on or before the next date.
Notice be issued to respondent No. 2, returnable on 12.07.2023. Steps be taken within one week.
( Satyen Vaidya ) Judge 31st May, 2023 (sushma) ::: Downloaded on - 31/05/2023 20:33:53 :::CIS