Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act] State of Odisha - Subsection Section 33(1)(b) in The Orissa Electricity Reform Act, 1995 (b)such standards of performance in relation to any duty arising out of the rights referred to in Clause (a) as the Commission considers appropriate; and