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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(viii) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(viii)The candidates who have obtained qualifying marks in the Entrance Test shall be assigned ranking for each methodology in the order of the merit on the basis of the aggregate marks obtained in the Entrance Test.