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Chattisgarh High Court

Smt. Vijay Laxmi Sharma vs State Of Chhattisgarh 40 Wps/5262/2018 ... on 21 August, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                            Order Sheet

                     WPC No. 1308 of 2018

    Smt. Vijay Laxmi Sharma Versus State of Chhattisgarh




21/08/2018

In view of the allotment order made by Hon'ble the Chief Justice on administrative side on 27.6.2018, list it before appropriate Bench.

Sd/-

Judge (Prashant Kumar Mishra) Barve