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State of Tamilnadu - Section

Section 26 in The Tamil Nadu Prevention Of Begging Act, 1945

26. Central Act 5 of 1898 to apply to bonds taken under the Act.—

The provisions of Chapter 42 of the Code of Criminal Procedure, 18982 (Central Act 5 of 1898) shall, so far as may be, apply to bonds taken under this Act.