Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 5 in The Rajasthan Regulation Compounded Cattle Feed, Concentrates and Mineral Mixtures Order, 1991

5. Fees.

- The fee for registration shall be one hundred rupees and shall be deposited in a treasury under the receipt head of the Director of Animal Husbandry, Department of Animal Husbandry. The treasury challan shall be attached to the application.