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[Cites 0, Cited by 0] [Section 16A] [Entire Act]

State of Bihar - Subsection

Section 16A(2) in Bihar Shops & Establishments Act, 1953

(2)Care-takers, guards and watch men, who have been in continuous employment of a period of 12 months or more shall, beside being entitled to leave provided for in section 16, and sub-section (1) of this section, be entitled to 45 days leave with full pay for every completed 12 months of continuous service.