Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act] Union of India - Subsection Section 9(3)(a) in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018 (a)which is not complete in all respects and does not conform to the requirements and the relevant requirements specified in these regulations; or