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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(2)(ii) in Chhattisgarh Municipal Corporation and Municipalities (Registration of Colonizer, Terms and Conditions) Rules, 2013

(ii)Bank Guarantee (BG) in favour of the competent authority, for a period covering the entire period of registration requested, according to the following scale :-