Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37D] [Entire Act] State of Kerala - Subsection Section 37D(1) in Kerala General Sales Tax Rules, 1963 (1)Every application under sub-section (6) of Section 30C shall be in Form 31 shall be verified in the manner specified therein and be accompanied by a fee of rupees two hundred and fifty
