Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] Union of India - Subsection Section 42(a) in The Prevention of Food Adulteration Rules, 1955 (a)[ In the case of condensed milk (unsweetened):] [Substituted by G.S.R. 1533, dated 8th July, 1968 (w.e.f. 24-8-1968).]
