Supreme Court - Daily Orders
Sp Singla Constructions Pvt Ltd vs Government Of Nct Of Delhi on 2 July, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.31 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15562/2015
(Arising out of impugned final judgment and order dated 14/11/2014
in AP No. 562/2014 passed by the High Court Of Delhi At New Delhi)
SP SINGLA CONSTRUCTIONS PVT LTD Petitioner(s)
VERSUS
GOVERNMENT OF NCT OF DELHI Respondent(s)
(With appln. (s) for permission to file synopsis and list of dates
and interim relief and office report)
Date : 02/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Mr. K. V. Viswanathan, Adv.
Mr. Anirudh Wadhwa, Adv.
Mr. Atul Shankar, Adv.
Mr. M. P. Vinod, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Nidhi Ahuja) (Suman Jain) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.07.04 13:05:45 IST Reason: