Delhi High Court - Orders
M/S. Airforce Naval Housing Board Rep. ... vs Union Of India, & Ors on 28 April, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4626/2019
M/S. AIRFORCE NAVAL HOUSING BOARD REP. BY GROUP
CAPTAIN UPDESH SHARMA ..... Petitioner
Through: Mr. Samarth Bajaj, Adv.
versus
UNION OF INDIA, & ORS. ..... Respondents
Through: Mr. Anurag Ojha, SSC with Mr.
Gautam Barnwal & Mr. Kr.
Abhishek, Advs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 28.04.2023
1. A request for an adjournment is made on behalf of the learned counsel for the petitioner. It is stated that she is unwell.
2. The said request is not opposed.
3. List on 06.10.2023.
VIBHU BAKHRU, J AMIT MAHAJAN, J APRIL 28, 2023 Ch Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:01.05.2023