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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(c) in The Samrat Ashok Technological Institute (Degree) Vidisha (Prabandh Grahan) Adhiniyam, 1987

(c)no resolution in relation to Institute passed at any meeting of the members of the Society shall be given effect to unless it is approved by the State Government;