Supreme Court - Daily Orders
Commissioner Of Income Tax (Central), ... vs M/S. Cosmos Builders And Promoters Ltd. on 6 May, 2016
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.25 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No. 5109/2016
(Arising out of impugned final judgment and order dated 14/07/2015
in ITA No. 425/2014 passed by the High Court of Punjab & Haryana at
Chandigarh)
COMMISSIONER OF INCOME TAX Petitioner(s)
(CENTRAL), LUDHIANA
VERSUS
M/S. COSMOS BUILDERS AND Respondent(s)
PROMOTERS LTD.
(With application(s) for c/delay in filing SLP and office report.)
Date : 06/05/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. P.S. Patwalia, ASG
Mr. S. A. Haseeb, Adv.
Ms. Rachana Srivastava, Adv
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed. Interlocutory application(s), if any, shall stand disposed of accordingly.
Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2016.05.06 18:08:51 IST Reason: (Ashwani Thakur) (Tapan Kr. Chakraborty) COURT MASTER COURT MASTER