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Supreme Court - Daily Orders

Commissioner Of Income Tax (Central), ... vs M/S. Cosmos Builders And Promoters Ltd. on 6 May, 2016

Bench: A.K. Sikri, R.K. Agrawal

     ITEM NO.25                              COURT NO.12                SECTION IIIA

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC                  No. 5109/2016

     (Arising out of impugned final judgment and order dated 14/07/2015
     in ITA No. 425/2014 passed by the High Court of Punjab & Haryana at
     Chandigarh)


     COMMISSIONER OF INCOME TAX                                        Petitioner(s)
     (CENTRAL), LUDHIANA

                                                    VERSUS

     M/S. COSMOS BUILDERS AND                                          Respondent(s)
     PROMOTERS LTD.

     (With application(s) for c/delay in filing SLP and office report.)


     Date : 06/05/2016 This petition was called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE R.K. AGRAWAL


     For Petitioner(s)                 Mr. P.S. Patwalia, ASG
                                       Mr. S. A. Haseeb, Adv.
                                       Ms. Rachana Srivastava, Adv
                                       Mrs. Anil Katiyar, Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed. Interlocutory application(s), if any, shall stand disposed of accordingly.

Signature Not Verified

Digitally signed by
ASHWANI KUMAR
Date: 2016.05.06
18:08:51 IST
Reason:



                             (Ashwani Thakur)                   (Tapan Kr. Chakraborty)
                               COURT MASTER                           COURT MASTER