Section 5 in The Punjab Privately-Managed Recognised Schools Employees (Security of Service) Rules, 1981
5. Disqualifications.
- [Sections 3 and 15]. - No person -(i)who has entered into or contracted a marriage with any person having a spouse living; or(ii)who having a spouse living has entered into or contracted marriage with any person, shall be eligible for appointment to an aided post.
