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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(3) in Bihar State Disaster Management Authority (Functions and Management) Rules, 2012

(3)Leave Address. An employee proceeding on leave shall inform the competent authority about his address with contact telephone numbers during leave and shall keep the said authority informed of change, if any, in leave address.