Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(7)] [Section 8] [Entire Act]

State of Sikkim - Subsection

Section 8(7)(d) in Conduct of the Government Litigation, Rules, 2000

(d)To assist the Advocate General in civil or criminal cases of special importance, whenever such assistance is required by him;