Rajasthan High Court - Jaipur
Fazlur Rehman Sufi @ Shamim vs State Of Raj And Ors on 16 July, 2018
Bench: Chief Justice, G R Moolchandani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Criminal Writ No. 466/2018
Fazlur Rehman Sufi @ Shamim
----Petitioner
Versus
State Of Raj And Ors
----Respondent
For Petitioner(s) : Mr. Nishant Vyas. For Respondent(s) : Mr. B.N.Sandu, G.A.-cum-AAG.
Mr. RD Rastogi, Addl. Solicitor General for Union of India with Mr. CS Sinha. HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE G R MOOLCHANDANI Order 16/07/2018
1. Issue notice to the respondents.
2. Counsel as above appear and accept notice on behalf of State of Rajasthan as well as on behalf of Union of India.
3. Reply be filed within two weeks.
4. List on 01.08.2018. Name of Mr. B.N.Sandu, G.A.-cum- AAG be shown on behalf of State of Rajasthan and name of Mr. C.S.Sinha, Advocate be shown on behalf of Union of India in the cause-list.
(G R MOOLCHANDANI),J (PRADEEP NANDRAJOG),CJ N.Gandhi/40 Powered by TCPDF (www.tcpdf.org)