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Rajasthan High Court - Jaipur

Fazlur Rehman Sufi @ Shamim vs State Of Raj And Ors on 16 July, 2018

Bench: Chief Justice, G R Moolchandani

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       D.B. Criminal Writ No. 466/2018

                                    Fazlur Rehman Sufi @ Shamim
                                                                                           ----Petitioner
                                                                    Versus
                                    State Of Raj And Ors
                                                                                         ----Respondent

For Petitioner(s) : Mr. Nishant Vyas. For Respondent(s) : Mr. B.N.Sandu, G.A.-cum-AAG.

Mr. RD Rastogi, Addl. Solicitor General for Union of India with Mr. CS Sinha. HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE G R MOOLCHANDANI Order 16/07/2018

1. Issue notice to the respondents.

2. Counsel as above appear and accept notice on behalf of State of Rajasthan as well as on behalf of Union of India.

3. Reply be filed within two weeks.

4. List on 01.08.2018. Name of Mr. B.N.Sandu, G.A.-cum- AAG be shown on behalf of State of Rajasthan and name of Mr. C.S.Sinha, Advocate be shown on behalf of Union of India in the cause-list.

(G R MOOLCHANDANI),J (PRADEEP NANDRAJOG),CJ N.Gandhi/40 Powered by TCPDF (www.tcpdf.org)