Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 2 in The Haryana Scheduled Castes (Prevention of Atrocities) Contingency Plan, 2006

2. Object.

- The object of this plan to provide immediate relief/assistance to any person or group of persons or family of Scheduled Castes Community, who is a victim of atrocity.