Telangana High Court
Marri Rama Krishna Reddy vs Gaddam Venkat Reddy, on 19 September, 2019
Author: Shameem Akther
Bench: Shameem Akther
THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
APPEAL SUIT No.728 OF 2016
JUDGMENT:
Learned counsel for the appellant seeks permission of this Court to withdraw the Appeal Suit and to that effect, he has filed a letter dated 16.09.2019 in the Registry.
Permission is accorded and the Appeal Suit is dismissed as withdrawn.
The Miscellaneous Petitions, if any, pending shall stand closed. No costs.
____________________________ Dr. SHAMEEM AKTHER, J Date: 19.09.2019 ssp