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Telangana High Court

Marri Rama Krishna Reddy vs Gaddam Venkat Reddy, on 19 September, 2019

Author: Shameem Akther

Bench: Shameem Akther

             THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

                    APPEAL SUIT No.728 OF 2016

JUDGMENT:

Learned counsel for the appellant seeks permission of this Court to withdraw the Appeal Suit and to that effect, he has filed a letter dated 16.09.2019 in the Registry.

Permission is accorded and the Appeal Suit is dismissed as withdrawn.

The Miscellaneous Petitions, if any, pending shall stand closed. No costs.

____________________________ Dr. SHAMEEM AKTHER, J Date: 19.09.2019 ssp