Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 13 in Punjab Market Committees Bye-laws 13. Test weighment of agricultural produce. - Result of test weightment under rule 25(5) when done by the secretary, market committee or an employee of the Board or under rule 25(6) shall be recorded in Form 'C' annexed to these Bye- laws.
