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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Chattisgarh - Subsection

Section 33(1)(VIII) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(VIII)payment of any expenses incurred by the University in carrying out the provisions of this Act, and the Statute, Ordinance and Regulation made thereunder;