Himachal Pradesh High Court
Chet Ram vs . Kaushalya Thakur & Anr. on 13 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Chet Ram Vs. Kaushalya Thakur & Anr.
CMP(M) No. 111/2023 .
13.03.2023 Present: Mr. Ashok Sood, Sr. Advocate with Mr. Khem Raj, Advocate, for applicant/respondent No. 1.
Mr. Arvind Sharma, Advocate, for the non-applicant/appellant.
Mr. Naresh K. Gupta, Advocate, for non-applicant/respondent No. 2.
Notice. Mr. Arvind Sharma and Mr. Naresh K. Gupta, Advocates, accept notice on behalf of the non-applicants. They pray for and are granted four weeks' time to file reply to the application. List thereafter.
( Sushil Kukreja ) Judge 13th March, 2023 (raman) ::: Downloaded on - 13/03/2023 20:57:45 :::CIS