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[Section 9]
[Entire Act]
State of Punjab - Subsection
Section 9(2) in Punjab Clinical Establishments (Registration and Regulation) Act, 2020
| (i) | Civil Surgeon of the respective district; | : Chairperson |
| (ii) | District Family Welfare Officer of therespective district; | : Member |
| (iii) | one representative of the District Attorney ofthe respective district; and | : Member |
| (iv) | District Nodal Officer in the office of CivilSurgeon of the respective district, for this Act. | : Member |