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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2)(g) in The Maharashtra Land Revenue Circle Officers and Circle Inspectors, (Duties and Functions) Rules, 1970

(g)during the period commencing from 1st July and ending on 30th September, compile taluka statistical return and do such office works as the Tahsildar or as the case may be Naib-Tahsildar or the District Inspector of Land Record may direct;