Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] State of Bihar - Subsection Section 124(1) in The Bihar (Coal Mining) Area Development Authority Act, 1986 (1)The Authority shall carry out such directions as may be issued from time to time by the Government for the efficient administration of this Act.
