Section 41(2)(d) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Bihar - Subsection

Section 41(2)(d) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(d)Shelter Home:

(i)Separate shelter homes for girls and boys;

(ii)Classification and segregation of girls and boys in the age group of 6 to 10 years, 11 to 15 and 16 to 18 years.