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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(1)(c) in The Coal Mines Provident Fund Scheme

(c)[ On being transferred to a cadre in a coal mine to which this Scheme does not apply.] [Clause 'c' inserted vide G.S.R. 531 dated 21.3.70.]