Karnataka High Court
The Commissioner Of Income Tax vs M/S Mphasis Limited on 2 July, 2010
Bench: N.K.Patil, B.V.Nagarathna
" »__{_By Sri : .1vfV s$s§;#:a$:':H.aLA, ADV.)
IN THE HIGH COURT OF KARNATAKA, BANGALORE
DATE-:9 THIS THE 2ND DAY OF JULY, 2618' j
PREsEg~z'r
THE HONBLE MR. JUSTICE» N.K..'PA'2'i}_L; ,
AND
THE HOEWBLE MRS. JUST-ICE B';*J_.NAGAR2a;tm={p;%g
MISC.CVL.N0S.23'?8Vi§=«x$;;;§378§)'2'€)O'9 '}
V I.'i'.A.W 3:T'o,j7-§1 _9 ,if2o'0s' ' :_ --«
BETWEEN:
1. THE 1Nc"c)1vIIs: TAX
'
QUEENS ROAE} _
BANGALORE V "
_t~.)
TI-IE ASST; LcoMM:s':3AIoN"£.R or INCOME TAX
CIRCLE» 12";-3)" ~
C.R. jBU£LI)ING' A.
.....
BA1\¥GflLI§() I~?iE"«.__ ' " 'A APFELLANTS [commw IN 'Bow 4'\"\}SC.CM'LSJ : --wzs;i',/$;' v.MPm§.s1s LIMITED _ 'N0 [.139/._IA'H(}SUR ROAD /' T...) KQRAMANGALA BANGALORE 'RES?0NDEN'I' [common In vgow sm:.9::;';::v:,s'f] Misc.CvI No.23788/09 is filed ms 5 of Lim_,it.aTti.pTu,_ Act, R/W. Section.,..._151 ef CPC r/W Section «z5e.~Aa.o£'» i.T.Act, praying to condone the delay in _ recalling application".
Misc.Cv1 Ne.23789/{)9 is £1136" U/st CPC in/Tw Section 260~A of the 1'}? Act px<er:a.11. the 'Q1'-'§78I?;v~ ems/2/09. V 4 . * These Misc.Cv1s. comifig'--efi~..for { ).rr1e'3"s dx1 N.K. PATIL J, made the fn11oWi:1g:..-_ ' '- e Misc. cv1.No.237sVsV/'C9 fVfi11e~e: "%..~I'9_fizondone the delay of 289"§;1§¥;ys my 'Vv~i1xi:g§ appea: and Misc1.CVI§No';i3'..:.:':?eT?8§jéf£39?"fie'file€1"'fdVi' recalling the order dated 6. 2,2'oo9. . V' % __the ié'a1~.z1ed counsel for the appeilants.
3." . h "In of the statements made in paragraphs fVN0.2 a§1d. 3 of the affidavit filed along with "HjMis'C;.§3v1;No.23'?88/09. the delay in filing the appeal is __*d_______,..../ condoned and the said Misc.Cvl. is allowed subjece to condition that the appellants shall deposit a sum of {Rupees Five Hundred Only) towards cost before.il*.ile' . Court Legal Services Committee, failing Whi(:hv'lloi'd'er ll dated 6.2.2009 stands restored.
4. For the reasons stated in paragi<aph_snll1 ';2.o«f Affidavit filed along thhe, Misc.Cv1.No.23789/09 is .a11ow6l1«-- ll./95i11d"iAthe llorvderddated 6.2.2009 is recalled.