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[Cites 0, Cited by 0] [Section 399] [Entire Act]

State of Punjab - Subsection

Section 399(23) in The Punjab Municipal Corporation Act, 1976

(23)the regulation of the temperature of trade effluent at the time of its discharge into municipal drains and the securing of the neutrality of trade effluent (that is to say that it is neither acid nor alkaline at the time of such discharge ;