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[Cites 0, Cited by 0] [Section 299] [Entire Act]

Union of India - Subsection

Section 299(a) in The Indian Penal Code, 1860

(a)A lays sticks and turf over a pit, with the intention of thereby causing death, or with the knowledge that death is likely to be thereby caused. Z believing the ground to be firm, treads on it, falls in and is killed. A has committed the offence of culpable homicide.