Section 71 in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012
71. Succession per stripes.
- Where all or some of the heirs have a claim by virtue of the right of representation, they shall succeed per stripes or by forming branches amongst whom the inheritance shall be distributed and sub-divided into branches where there is more than one heir. The rule of equality shall be observed both in the division and in the sub-division.Succession of Ascendants
