Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6B] [Entire Act] State of West Bengal - Subsection Section 6B(b) in The Indian Red Cross Society (Bengal Branch) Act, 1920 (b)Treasurer of the Society appointed by the President of the Society from among the members of the Society;
