Section 63(2)(m) in The Water (Prevention And Control Of Pollution) Act, 1974

[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(2)(m) in The Water (Prevention And Control Of Pollution) Act, 1974

(m)the form in which the accounts of the Central Board may be maintained under section 40;

(mm)the manner in which notice of intention to make a complaint shall be given to the Central Board or officer authorised by it under section 49;