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Himachal Pradesh High Court

Roop Chand & Anr. vs . Jagdish Chand & Anr. on 8 April, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Roop Chand & Anr. vs. Jagdish Chand & anr.

CMPMO No. 786 of 2019 .

08.04.2022 Present Mr. C.N. Singh, Advocate, for the petitioner.

Ms. Leena Guleria, Advocate, for respondent No.2.

Ms. Leena Guleria, learned counsel, has put in appearance on behalf of respondent No.2. She prays for and is granted two weeks' time to file Power of Attorney as well as reply, if any, to the petition. List thereafter.


                                                                 (Sandeep Sharma)
                           r                                          Judge

             8th April, 2022
                 (reena)








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