Delhi High Court - Orders
Ofb Tech Private Limited vs M/S Kkspun India Ltd And Ors on 21 March, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul, Talwant Singh
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 296/2022, CM APPL. 45945/2022 (To
place on record additional documents), 45946/2022 (Ad-
Interim Ex-Parte Stay) & 55791/2022 (Condonation of delay)
OFB TECH PRIVATE LIMITED ..... Appellant
Through: Mr. Amit Sibal, Sr. Advocate with
Mr. Varun Singh, Mr. Satwik
Mishra, Mr. Ytharth Kr., Mr.
Akshay Dev, Mr. Himanshu
Yadav, Ms. Alankriti Dwivedi,
Ms. Kajal S. Gupta, Mr. Atif
Ahmad, Ms. Smriti Wadhwa and
Mr. Pankaj Kr. Modi, Advocates.
versus
M/S KKSPUN INDIA LTD AND ORS ..... Respondents
Through: Mr. Darpan Wadhwa, Sr.
Advocate with Mr. Jatin Mongia,
Ms. Meghna Mishra and Mr.
Tarun Mehta, Advocates.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 21.03.2023 At the request of Mr. Darpan Wadhwa, learned Senior Counsel, appearing on behalf of the respondents, in order to enable him to obtain instructions qua the possibility of arriving at an amicable settlement of Signature Not Verified the underlying dispute, the hearing of the appeal is adjourned.
Digitally Signed By:MAMTA RANISigning Date:23.03.2023FAO(OS) 16:32 (COMM) 296/2022 Page 1 of 2 List on 17.04.2023.
SIDDHARTH MRIDUL, J TALWANT SINGH, J MARCH 21, 2023/pa Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:MAMTA RANI Signing Date:23.03.2023FAO(OS) 16:32 (COMM) 296/2022 Page 2 of 2