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Delhi High Court - Orders

Ofb Tech Private Limited vs M/S Kkspun India Ltd And Ors on 21 March, 2023

Author: Siddharth Mridul

Bench: Siddharth Mridul, Talwant Singh

                    $~9

                    *       IN THE HIGH COURT OF DELHI AT NEW DELHI

                    +       FAO(OS) (COMM) 296/2022, CM APPL. 45945/2022 (To
                            place on record additional documents), 45946/2022       (Ad-
                            Interim Ex-Parte Stay) & 55791/2022 (Condonation of delay)
                            OFB TECH PRIVATE LIMITED                          ..... Appellant
                                                 Through:   Mr. Amit Sibal, Sr. Advocate with
                                                            Mr. Varun Singh, Mr. Satwik
                                                            Mishra, Mr. Ytharth Kr., Mr.
                                                            Akshay Dev, Mr. Himanshu
                                                            Yadav, Ms. Alankriti Dwivedi,
                                                            Ms. Kajal S. Gupta, Mr. Atif
                                                            Ahmad, Ms. Smriti Wadhwa and
                                                            Mr. Pankaj Kr. Modi, Advocates.

                                                 versus

                            M/S KKSPUN INDIA LTD AND ORS                  ..... Respondents
                                                 Through:   Mr.   Darpan    Wadhwa,     Sr.
                                                            Advocate with Mr. Jatin Mongia,
                                                            Ms. Meghna Mishra and Mr.
                                                            Tarun Mehta, Advocates.

                            CORAM:
                            HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
                            HON'BLE MR. JUSTICE TALWANT SINGH
                                         ORDER

% 21.03.2023 At the request of Mr. Darpan Wadhwa, learned Senior Counsel, appearing on behalf of the respondents, in order to enable him to obtain instructions qua the possibility of arriving at an amicable settlement of Signature Not Verified the underlying dispute, the hearing of the appeal is adjourned.

Digitally Signed By:MAMTA RANI

Signing Date:23.03.2023FAO(OS) 16:32 (COMM) 296/2022 Page 1 of 2 List on 17.04.2023.

SIDDHARTH MRIDUL, J TALWANT SINGH, J MARCH 21, 2023/pa Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:MAMTA RANI Signing Date:23.03.2023FAO(OS) 16:32 (COMM) 296/2022 Page 2 of 2