Bombay High Court
Vidc Thr. Exe. Engineer, Purna Medium ... vs Shyamrao S/O Marotiraoji Datir And ... on 4 September, 2020
Author: S.M. Modak
Bench: S. M. Modak
First Appeal St.10897, 10526.2019 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
First Appeal (ST.) No.10897 of 2019
Vidarbha Irrigation Development Corporation and Another
Vs.
Bhimrao S/o. Sheshraoji Dhuldhar and others
WITH
First Appeal (ST.) No.10526 of 2019
Vidarbha Irrigation Development Corporation and Another
Vs.
Shyamrao S/o. Marotiraoji Datir and others
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders
or directions and Registrar's orders.
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Smt. Anjali Joshi, Advocate for the appellants.
Shri Rahul Shinde, Advocate for respondent No. 1.
Shri H.D. Dubey, A.G.P. for respondent Nos. 2 and 3 (in both appeals).
CORAM : S.M. MODAK, J.
DATE : 4th SEPTEMBER, 2020.
Hearing was conducted through Video Conferencing and the learned counsel agreed that the audio and visual quality was proper.
2. These appeals be tagged with First Appeal Nos.1991/2019, 163/2020, 278/2020 and First Appeal (St.) Nos.10949/2019, 13507/2019, 10959/2019.
3. This order be communicated to the counsel appearing for the parties, either on the email address or on WhatsApp or by such other mode, as is permissible in law.
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