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[Cites 0, Cited by 0] [Section 96B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 96B(ii) in The U.P. Factories Rules, 1950

(ii)All workers working in excess of 9 hours a day or 48 hours a week in a factory, shall be paid in respect of additional hours at the rate of twice the ordinary rate of wages in accordance with the provisions of sub-section (1) of Section 59 of the Act.]